Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(l) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(l)"The Kharif Crop" and "Rabi Crop" mean the crops generally sown and harvested in the Kharif and Rabi seasons respectively;