Bombay High Court
Association Of The Managements Of Un- ... vs Higher And Technical Education Dept. ... on 18 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-98
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 11727 OF 2022
Association Of The Managements Of Un- Aided....PETITIONER
Engineering Colleges Thr. Chief Executive And
Ors
V/S
Higher And Technical Education Dept. Thr. ....RESPONDENT
Principal Secretary And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 18th July, 2023 P.C. :
Due to paucity of time, stand over to 13/09/2023. Interim order, if any, to continue till then.
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