Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(4)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(4)(k) in The Asansol Municipal Corporation Act, 1990.

(k)ensuring the stoppage of wastage of water supply and other civic facilities;
(I)protection of public properties in general and civic properties in particular;