Supreme Court - Daily Orders
Sharadamani vs D.V. Kamalakkanan on 5 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.1 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1226/2015
SHARADAMANI Petitioner(s)
VERSUS
D.V. KAMALAKKANAN Respondent(s)
(With appln. for Stay and office report)
WITH
T.P.(C) No. 1984/2015
(With appln.(s) for stay and Office Report)
Date : 05/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. H.K. Naik, Adv.
Mr. Sanjeev Kumar,Adv.
For Respondent(s) Ms. N. Shoba,Adv.
Mr. Sri Ram J. Thalapathy, Adv.
Mr. V. Adhimoolam, Adv.
Mr. Shilp Vinod, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On a suggestion made by the Court, the parties submit that an attempt can be made to settle the disputes amicably by way of mediation.
We direct both the parties to appear before the Mediator, Supreme Court Mediation Centre at 110, Lawyers' Chambers (R.K. Jain Block), Supreme Court Compound, Tilak Marg, New Delhi-110001 on 9th August, 2016 at 2.00 P.M. The Mediator shall forward a report within a month thereafter.
Signature Not Verified List the matter after receipt of report from the Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.06 15:21:21 IST Reason:Mediator.
(Rajni Mukhi) (Renu Diwan)
SR. P.A. COURT MASTER