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[Cites 0, Cited by 237] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(a) in The Delhi Prevention Of Defacement Of Property Act, 2007

(a)"defacement" includes impairing or interfering with the appearance or beauty, damaging, disfiguring, spoiling or injuring in any other way whatsoever and the word "deface" shall be construed accordingly;