Section 3(c) in Assam Panchayat (Constitution) Rules, 1995
(c)Election of members to represent District Planning Committee. - To represent the District Planning Committee for a Panchayat year, the Zilla Parishad or the Municipal Corporation or the Municipality or the Town Committee as the case may be, under the District, shall elect required number of members from amongst the Members or Councillors as the case may be, of the respective institution excluding those as under clauses (a), (b), (c) and (d) of sub-section (2) of Section 3 of the Act on the basis of proportion as under clause (e) of sub-section (2) of Section 3 of the Act, by raising of hands in a meeting held for the purpose before the date of commencement of each Panchayat year.
