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State of Telangana - Section

Section 51 in Telangana State Electrical Licensing Regulations, 2018

51. Electric Supply Companies or Departments Carrying Out Electrical Installation Work on Consumer Premises.

- No supplier shall carryout any work as an Electrical Contractor on a Consumer's premises beyond the point of commencement of supply unless such supplier has obtained an Electrical Contractor's licence and has also Engaged a separate staff for that purpose.