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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)Every market committee and Board shall send to the auditor, a copy of the monthly accounts before the end of the succeeding month and the annual account before the end of second month following the financial year to which it relates.