Section 41 in The U.P. Co-operative Societies Employees Service Regulations, 1975
41. Dearness/Compensatory or House Allowance.
- The dearness, compensatory or house allowances will be admissible to an employee of the co-operative societies at such rates and under such conditions as may be determined by the committee of Management from time to time:Provided that such rates shall not without Registrar's approval, exceed the rates prescribed by the State Government for its employees.
