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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(i) in Orissa Government Vehicles (Control and Use) Rules, 1978

(i)Journeys performed by non-official members of Committees/ Commissions who are required to attend official meetings in the public interest and have to be dropped at their usual place of residence/business after the meeting.