Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(3) in The SreeNarayanaGuru Open University Act, 2021

(3)The Cyber Controller shall exercise such powers and perform such duties under the provisions of this Act and Statutes made thereunder.