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[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(24)(d) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(d)any sum which by reason of the termination of employment of the employee is payable under any law, contract or instrument which provides for the payment of such sums, whether with or without deductions, but does not provide for the time within which the payment is to be made;