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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(c) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(c)the licensee shall not allow any child in school uniform below the age of fifteen years to play in the Video Games Parlour except on Sundays and holidays or being accompanied by its parent, from 10 a.m. to 3 p.m.;