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State of Telangana - Section

Section 1 in Hyderabad City Police Act, 1348 F

1. Short title, commencement and extent.

- This Act may be called the Hyderabad City Police Act and shall come into force from the date of its publication in the [Official Gazette] [Substituted for the word 'Jarida' by the Andhra Pradesh Adaptation of Laws Order (A.P.A.O.), 1957.] within the limits which are now prescribed for City Police or which the Government may, from time to time, prescribe.