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[Cites 0, Cited by 6] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3) in Bihar and Orissa Public Demands Recovery Act, 1914

(3)"Certificate-Officer" means a Collector, a Sub-Divisional Officer, and any officer appointed by a Collector, with the sanction of the Commissioner, to perform the functions of a Certificate Officer;