Supreme Court - Daily Orders
N. Ravi vs Speaker,Legislative ... on 2 February, 2024
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ITEM NO.1702 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 206-210/2003
N. RAVI & ORS. Petitioner(s)
VERSUS
SPEAKER,LEGISLATIVE ASSEMBLY,CHENNAI&ORS Respondent(s)
(IA No. 235576/2023 - INTERVENTION APPLICATION)
WITH
W.P.(C) No. 508/2003 (X)
( FOR CHANGE OF ADVOCATE ON RECORD ON IA 257158/2023
IA No. 257158/2023 - CHANGE OF ADVOCATE ON RECORD)
Date : 02-02-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANDEEP MEHTA
[IN CHAMBER]
For Petitioner(s) Attorney General For India, AOR
Ms. Devyani Gupta, AOR
Ms. Richa Parasher, Adv.
For Respondent(s) Attorney General For India, AOR
Mr. P. N. Puri, AOR
Mr. P N Puri, Adv.
Mr. M.f. Philip, Adv.
Ms. Purnima Krishna, AOR
Mr. Karamveer Singh Yadav, Adv.
Mrs. Anil Katiyar, AOR
M/S. Vkc Law Offices, AOR
Mr. Varun K Chopra, Adv.
Mr. Mehul Sharma, Adv.
Mr. Vivek Sharma, AOR
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2024.02.03
14:11:51 IST
Reason:
Mr. Upendra Mishra, Adv.
Mr. Ashish Ranjan, Adv.
Mr. Vijay Pratap Singh, Adv.
Mr. Arvind Kumar Sharma, AOR
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UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 257158/2023 in W.P.(C) No. 508/2003 This application has been moved by Ms. Devyani Gupta, learned counsel seeking permission to change the Advocate-on-Record in Writ Petition(Civil) No. 508 of 2003.
I.A. No. 257158 of 2023 is allowed for the reasons mentioned therein.
Office to proceed accordingly.
(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)