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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(3)(d) in Sree Sankaracharya University of Sanskrit Act, 1994

(d)If the committee is not able to recommend the name of a person or a panel of three names unanimously, each member of the committee may recommend the name of one eligible person and the Chancellor shall subject to sub-section (2) appoint one among them to be the Vice-Chancellor;