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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(3) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(3)All other words and expressions used herein and not defined but defined in the Act shall have the same meanings respectively assigned to them in the Act.Part - II Right of Children to free and Compulsory Education