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[Cites 0, Cited by 2] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The National Investigation Agency Act, 2008

(2)Where any question arises as to the jurisdiction of any Special Court, it shall be referred to the Central Government whose decision in the matter shall be final.[***] [Omitted 'sub-section (3)'by Act No. 16 of 2019, dated 24.7.2019.][***] [Omitted 'sub-section (4)'by Act No. 16 of 2019, dated 24.7.2019.][***] [Omitted 'sub-section (5)'by Act No. 16 of 2019, dated 24.7.2019.][***] [Omitted 'sub-section (6)'by Act No. 16 of 2019, dated 24.7.2019.][***] [Omitted 'sub-section (7)'by Act No. 16 of 2019, dated 24.7.2019.]