Section 62(2)(o) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

(o)the limits of grants- in- aid payable to the local authorities and employers under clause (b) of sub- section (3) of section 22;

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