Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(1) in Telangana Infrastructure Development Corporation Act, 1998

(1)The Corporation shall maintain books of account and other book in relation to the business and transactions in such form, and in such manner, as may be prescribed.