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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(4)(b) in The Tripura University Act, 2006

(b)All notifications issued under this Act shall be published in the Official Gazette and unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.