Section 22(9)(b) in The Cinematograph (Certification) Rules, 1983

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Union of India - Subsection

Section 22(9)(b) in The Cinematograph (Certification) Rules, 1983

(b)that the film is suitable for unrestricted public exhibition but with an endorsement of caution that the question as to whether any child below the age of 12 years may be allowed to see the film should be considered by the parents or guardian of such child, i.e., fit for `UA' certificate; or

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Union of India - Subsection

Section 22(9)(b) in The Cinematograph (Certification) Rules, 1983