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State Consumer Disputes Redressal Commission

Mrs. Asha Kumari vs Altus Space Builders Pvt. Ltd. on 29 November, 2021

Daily Order   STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH   Complaint case No. :

121 of 2020 Date of Institution :
07.07.2020 Date of Decision :
29.11.2021     Mrs.Asha Kumari w/o Sh.Arun Kumar Walia Advocate, resident of House no.1607, Sector 15, Panchkula.

Mrs.Pooja Walia w/o Mr.Bhavyadeep Walia, Advocate, resident of House no.1607, Sector 15, Panchkula. Mrs.Jashandeep Walia w/o Mr.Divyadeep Walia, Advocate, resident of House no.1607, Sector 15, Panchkula.

...... Complainants V e r s u s   Altus Space Builders Private Limited, registered office at SCF-16-17, 1" floor, Phase 10, SAS Nagar Mohali 160062, through Mr. Harpreet Singh, it's authorised signatory. Email id: [email protected]   Mr. Harpreet Singh, Director, Altus Space Builders Private Limited, registered office at SCF-22, 1st floor, Phase 10, SAS Nagar Mohali. Email id: [email protected]   Mr. Jaswinder Singh, Director, Altus Space Builders Private Limited, registered office at SCF-22, 1st floor, Phase 10, SAS Nagar Mohali. Email id [email protected]   Mr.Mohinder Singh, Director, Altus Space Builders Private Limited, registered office at SCF-22, 1st floor, Phase 10, SAS Nagar Mohali. Email id [email protected]   The Greater Punjab Officer's Co-operative House Building Society, House No. 175, Sector 11, Chandigarh- 160011 through its President/Authorised representative. Email id: [email protected]   M/s Ajeet Associates, C/O 2741, Sector 69, SAS Nagar, Mohali, through Sh. Jatinder Pal Singh, its CEO. [email protected] (Fresh Address).

 

M/s Reliance Capital Limited & Reliance Property Solutions, SCO No.309-310, Near Kapil Hotel, Sector 35-C, Chandigarh through its Branch Manager     Email id: [email protected] .....Opposite Parties   BEFORE:         JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT.

                        MRS. PADMA PANDEY, MEMBER.

                        MR. RAJESH K. ARYA, MEMBER.

 

Present through Video Conferencing:-

 
                         Sh.Ramnik Gupta, Advocate for the complainants.
                         Sh.N.P. Chandel, Advocate proxy for Sh.R.S. Pandher, Advocate for opposite parties no.1 to 4                          Opposite parties no.5  and 6 exparte vide order dated 16.09.2021.
                         Name of opposite party no.7 deleted vide order dated 16.09.2021.
 
JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT                                       Vide our separate detailed order of the even date, recorded in consumer complaint bearing no.16 of 2020, titled as Mrs.Manjula Garg Vs Altus Space Builders Private Limited and others, this complaint has been partly accepted with costs.
          Certified copy of the order passed in consumer complaint bearing no. 16 of 2020 be placed on this file.           Certified copies of the order passed in consumer complaint bearing no. 16 of 2020 alongwith this order be sent to the parties, free of charge.           The file be consigned to Record Room, after completion.
   
Sd/-                                         Sd/-                                                  Sd/-

 

 

 
	 
		 
			 
			 

 

			 

(RAJESH K. ARYA)

			 

MEMBER
			
			 
			 

 

			 

(JUSTICE RAJ SHEKHAR ATTRI)

			 PRESIDENT
			
			 
			 

 

			 

 (PADMA PANDEY)

			 

MEMBER

			 

 
			
		
	


 

 

 

 

 

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