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State of Uttar Pradesh - Section

Section 27 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

27. Savings.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories in accordance with the orders issued by the Government from time to time in this regard.