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[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2)(iii) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(iii)must have rendered at least six years continuous service as on 1.1.2017 from the date of joining in the concerned Venture Educational Institution which must be on 31.12.2010 or prior to that date.