Section 65(19) in The Insurance Rules, 1939

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Union of India - Subsection

Section 65(19) in The Insurance Rules, 1939

(19)Fixeddeposits with Banks included in the Second Schedule to the Reserve Bank of India Act, 1934, or co-operative societies registered under the Indian Co-operative Societies Act, 1912, or any other law for the time being in force the primaryobject of which is to finance co-operative societies similarly registered.[Seesection 27-A(1)(q)]

Name of the bank or cooperative society with addresses	Date of deposit	Rate of interest	Period of deposit	Amount of deposit	Whether Section 27-A(9) satisfied	Whether proviso to Section 27-A(9) attracted	Remarks

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Union of India - Subsection

Section 65(19) in The Insurance Rules, 1939