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State of Rajasthan - Section

Section 11 in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

11. Relaxation of Rules.

- If the Government is satisfied that the operation of any of these rules causes undue hardship in any particular case it may by order relax the requirement of that rule to such extent and subject to such conditions that it may consider necessary for dealing with a case in just and equitable manner.