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Central Administrative Tribunal - Delhi

Shri Ashok Kumar Yadav vs Shri Ishwar Singh on 3 January, 2012

      

  

  

 Central Administrative Tribunal
Principal Bench

CP No.773/2011
in
OA No.1442/2011

New Delhi, this the  3rd  day of January, 2012

Honble Mr. Justice V.K. Bali, Chairman
Honble Dr. Ramesh Chandra Panda, Member (A)

Shri Ashok Kumar Yadav,
Roll No.803686,
S/o Shri Balkishan Yadav,
R/o VPO-Khaira, Near Najafgarh,
Near DVB Pole Bo.-14,
Delhi-110043.							Applicant

(By Advocate : Shri Sachin Chauhan )

Versus
Shri Ishwar Singh,
Dy. Commissioner of Police (Estt.),
Police Headquarters, I.P. Estate,
MSO Building,
New Delhi.							Respondent

( By Advocate : Sh. Amit Anand )

: ORDER (ORAL) :

Mr. Justice V.K. Bali, Chairman Shri Amit Anand, learned counsel for the respondents, says that the needful, as ordained in the order of the Tribunal, shall be done within two weeks from today.

2. In view of the statement made by learned counsel for respondents, the Contempt Petition is closed.

(Dr. Ramesh Chandra Panda)				    (V. K. Bali)
	Member (A)					           Chairman
/pj/