Central Administrative Tribunal - Delhi
Shri Ashok Kumar Yadav vs Shri Ishwar Singh on 3 January, 2012
Central Administrative Tribunal Principal Bench CP No.773/2011 in OA No.1442/2011 New Delhi, this the 3rd day of January, 2012 Honble Mr. Justice V.K. Bali, Chairman Honble Dr. Ramesh Chandra Panda, Member (A) Shri Ashok Kumar Yadav, Roll No.803686, S/o Shri Balkishan Yadav, R/o VPO-Khaira, Near Najafgarh, Near DVB Pole Bo.-14, Delhi-110043. Applicant (By Advocate : Shri Sachin Chauhan ) Versus Shri Ishwar Singh, Dy. Commissioner of Police (Estt.), Police Headquarters, I.P. Estate, MSO Building, New Delhi. Respondent ( By Advocate : Sh. Amit Anand ) : ORDER (ORAL) :
Mr. Justice V.K. Bali, Chairman Shri Amit Anand, learned counsel for the respondents, says that the needful, as ordained in the order of the Tribunal, shall be done within two weeks from today.
2. In view of the statement made by learned counsel for respondents, the Contempt Petition is closed.
(Dr. Ramesh Chandra Panda) (V. K. Bali) Member (A) Chairman /pj/