Section 3(6)(ii) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

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Union of India - Subsection

Section 3(6)(ii) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

(ii)The Plant Protection Adviser or the officer authorised by him may, after inspection, fumigation, disinfection or disinfestation, as may be considered necessary by him, accord quarantine clearance for the entry of a consignment into India or require, in public interest, destruction of the consignment or return of the same to the country of origin.

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Union of India - Subsection

Section 3(6)(ii) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989