Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(6)(c) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005 (c)The reactive energy drawals and injections by the embedded customers shall be governed by these regulations applicable within the State concerned.