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[Cites 0, Cited by 0] [Section 215(3)] [Section 215] [Entire Act]

State of Maharashtra - Subsection

Section 215(3)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)alter the surface of any municipal land adjacent to or forming part of any such work by digging there into or depositing thereon any substance;