Section 83(2)(u) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

(u)the form, time and procedure to be followed in preparation of annual report by the Board under sub-section (1) of section 48;

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