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[Cites 0, Cited by 17] [Article 367] [Constitution]

Constitution Subarticle

Article 367(3) in Constitution of India

(3)For the purposes of this Constitution "foreign State" means any State other man India:Provided that, subject to the provisions of any law made by Parliament, the President may by orderdeclare any State not to be a foreign State for such purposes as may be specified in the order.