Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Jharkhand - Subsection Section 131(iv) in Bihar Education Code, 1961 (iv)In fact, the Lady Social Education Organisers are expected to motivate the rural women-folk to improve their economics, educational, social and cultural aspects of life by freely mixing with them and by their own example.
