Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act] NCT Delhi - Subsection Section 34(4)(iv) in The New Delhi Municipal Council Act, 1994 (iv)" category D' posts" means any post, other than a category A' or category B' or category C' post.