Section 24 in National Housing Bank (Officers') Service Regulations, 1997
24. Kinds of Leave.
- Subject to the grant of leave being determined by the exigencies of service, an officer shall be eligible for the following kinds of leave:-(a)Casual Leave(b)Privilege Leave(c)Sick Leave(d)Special Sick Leave(e)Maternity Leave(f)Extraordinary Leave on loss o: pay(g)Special Casual Leave and Special Leave
