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Delhi High Court - Orders

Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 13 September, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~19 & 20
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    CS(COMM) 259/2019 & I.A. 7213/2019 & 8129/2019
                         POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                        ..... Plaintiffs
                                       Through: Mr.Mohit Goel, Mr.Sidhant Goel,
                                                   Mr.Deepankar Mishra, Mr.Abhishek
                                                   Kotnala & Mr.Karmanya Dev
                                                   Sharma, Advs.

                                              versus

                             COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
                                                                        ..... Defendants
                                          Through: Mr.Peeyoosh Kalra, Ms.Aarti Kalra,
                                                   Mr.Udayvir Rana & Ms.V. Mohini,
                                                   Advs. for D-1.
                                                   Mr.Aditya gupta, Mr.Raunaq Kamath,
                                                   Mr.Rahul Bajaj & Mr.Sauhard Alung,
                                                   Advs. for D-2.
                                                   Mr.Arvind Nigam, Sr. Adv. with
                                                   Mr.Neel Mason, Mr.Ankit Rastogi,
                                                   Mr.Vihan Dang, Ms.Aditi Umapathy
                                                   & Mr.Parva Khare, Advs. for D-3.

                    +        CS(COMM) 260/2019 & I.A. 7219/2019 & 8003/2019
                             POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                            ..... Plaintiffs
                                           Through: Mr.J. Sai Deepak, Mr.Sidhant Goel,
                                                       Mr.Deepankar Mishra, Mr.Abhishek
                                                       Kotnala & Mr.Karmanya Dev
                                                       Sharma, Advs.

                                              versus

                             ACKO GENERAL INSURANCE LTD. & ORS.
                                                                            ..... Defendants
                                              Through:   Mr.Sandeep Sethi, Sr. Adv. with

Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:15.09.2022
16:42:31
                                                              Mr.Peeyoosh Kalra, Mr.Udayvir
                                                             Rana, Ms.V. Mohini & Ms.Aarti
                                                             Aggarwal, Advs.
                                                             Mr.Aditya gupta, Mr.Raunaq Kamath,
                                                             Mr.Rahul Bajaj & Mr.Sauhard Alung,
                                                             Advs. for D-2.
                                                             Mr.Arvind Nigam, Sr. Adv. with
                                                             Mr.Neel Mason, Mr.Ankit Rastogi,
                                                             Mr.Vihan Dang, Ms.Aditi Umapathy
                                                             & Mr.Parva Khare, Advs. for D-3.


                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                               ORDER

% 13.09.2022 A request for an adjournment is made on behalf of the learned senior counsel for the defendant no. 1.

List on 26th September, 2022.

NAVIN CHAWLA, J SEPTEMBER 13, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:15.09.2022 16:42:31