Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 13 September, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2019 & I.A. 7213/2019 & 8129/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.Mohit Goel, Mr.Sidhant Goel,
Mr.Deepankar Mishra, Mr.Abhishek
Kotnala & Mr.Karmanya Dev
Sharma, Advs.
versus
COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
..... Defendants
Through: Mr.Peeyoosh Kalra, Ms.Aarti Kalra,
Mr.Udayvir Rana & Ms.V. Mohini,
Advs. for D-1.
Mr.Aditya gupta, Mr.Raunaq Kamath,
Mr.Rahul Bajaj & Mr.Sauhard Alung,
Advs. for D-2.
Mr.Arvind Nigam, Sr. Adv. with
Mr.Neel Mason, Mr.Ankit Rastogi,
Mr.Vihan Dang, Ms.Aditi Umapathy
& Mr.Parva Khare, Advs. for D-3.
+ CS(COMM) 260/2019 & I.A. 7219/2019 & 8003/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.J. Sai Deepak, Mr.Sidhant Goel,
Mr.Deepankar Mishra, Mr.Abhishek
Kotnala & Mr.Karmanya Dev
Sharma, Advs.
versus
ACKO GENERAL INSURANCE LTD. & ORS.
..... Defendants
Through: Mr.Sandeep Sethi, Sr. Adv. with
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:15.09.2022
16:42:31
Mr.Peeyoosh Kalra, Mr.Udayvir
Rana, Ms.V. Mohini & Ms.Aarti
Aggarwal, Advs.
Mr.Aditya gupta, Mr.Raunaq Kamath,
Mr.Rahul Bajaj & Mr.Sauhard Alung,
Advs. for D-2.
Mr.Arvind Nigam, Sr. Adv. with
Mr.Neel Mason, Mr.Ankit Rastogi,
Mr.Vihan Dang, Ms.Aditi Umapathy
& Mr.Parva Khare, Advs. for D-3.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 13.09.2022 A request for an adjournment is made on behalf of the learned senior counsel for the defendant no. 1.
List on 26th September, 2022.
NAVIN CHAWLA, J SEPTEMBER 13, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:15.09.2022 16:42:31