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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(8) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(8)The Distribution Licensee shall forecast the demand for electricity for his Licensed Business and formulate proposals in coordination with the generating companies, transmission licensees, other distribution licensees, trading licensees, authorities and other concerned persons. The Distribution Licensee shall file with the Commission power procurement plan to meet the demand in such manner as the Commission may direct.