Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 43 in Rules for the Administration of Justice in the North Cachar Hills Sub-Division

43.

The Assistant to the Deputy Commissioner is empowered to try suit up to any amount, but the Deputy Commissioner shall be empowered to transfer any case from the file of an Assistant to the Deputy Commissioner to his own; the grounds of such transfer to be recorded in writing.