Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Arunachal Pradesh - Subsection Section 24(2)(i) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018 (i)Classification of both land and ecological Sites and the uses of various areas and purposes ;