Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(1)(b) in Punjab Transparency in Public Procurement Act, 2019 (b)physical services that are not specially provided to the particular description of the procuring entity and are readily available in the market; or