Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(ix) in Punjab General Sales Tax Rules, 1949

(ix)particulars of every other business, if any, in Punjab or elsewhere in India outside Punjab, in which the proprietor, the partners or other person or persons as the case may be, mentioned in clause (viii) has or have any interest;