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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

Union of India - Subsection

Section 117(1)(c) in The Ajmer Tenancy and Land Records Act, 1950

(c)which is hereditary and was made out of personal regard for the grantee or in lieu of his past services and loyalty to the grantor and big family; or