Supreme Court - Daily Orders
Vijay Kumar & Ors. Etc. Etc. vs Kartar Singh & Ors. Etc. Etc. on 18 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
1
ITEM NO.13 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C)No(s). 35793-35796/2012
(Arising out of impugned final judgment and order dated 06-11-2012
in CWP No. 1640/2008 06-11-2012 in CWP No. 2578/2008 06-11-2012 in
CWP No. 11492/2010 06-11-2012 in CWP No. 11581/2011 passed by the
High Court of Punjab & Haryana at Chandigarh)
VIJAY KUMAR & ORS. ETC. ETC. Petitioner(s)
VERSUS
KARTAR SINGH & ORS. ETC. ETC. & ORS. Respondent(s)
WITH
SLP(C) No. 37028/2012 (IV-B)
SLP(C) No. 37957/2012 (IV-B)
SLP(C) No. 38211/2012 (IV-B)
SLP(C) No. 38230/2012 (IV-B)
SLP(C) No. 38220/2012 (IV-B)
SLP(C) No. 38846/2012 (IV-B)
SLP(C) No. 38458/2012 (IV-B)
SLP(C) No. 4108/2013 (IV-B)
SLP(C) No. 9495/2013 (IV-B)
SLP(C) No. 11793-11794/2013 (IV-B)
SLP(C) No. 11799/2013 (IV-B)
SLP(C) No. 12244/2013 (IV-B)
SLP(C) No. 17004/2013 (IV-B)
SLP(C) No. 17005/2013 (IV-B)
Signature Not Verified
Digitally signed by
SLP(C) No. 17003/2013 (IV-B)
SWETA DHYANI
Date: 2017.07.22
11:58:07 IST
Reason:
SLP(C) No. 20658-20682/2013 (IV-B)
SLP(C) No. 15283/2013 (IV-B)
2
SLP(C) No. 15329/2013 (IV-B)
SLP(C) No. 17006/2013 (IV-B)
SLP(C) No. 14933/2013 (IV-B)
SLP(C) No. 17416/2013 (XII-A)
SLP(C) No. 36487/2013 (IV-B)
SLP(C) No. 914/2014 (IV-B)
SLP(C) No. 31487-31494/2014 (IV-B)
CONMT.PET.(C) Nos. 194-197/2016 in SLP(C) No. 35793-35796/2012
Date : 18-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Dr. Rajeev Dhawan, Sr. Adv.
Mr. Ranjan Kumar Pandey, AOR
Mr. Deepak Kanwar, Adv.
Mr. Sudhir Kumar,Adv.
Mr. S. Vijay Kanth,Adv.
Mr. G. Kaushal, Adv.
Mr. Venkateswara Rao Anumolu, AOR
Mr. Prabhakar Parnam, Adv.
Mr. Brijender Chahar, Sr. Adv.
Mr. Shashi Bhushan, Adv.
Ms. Jyoti Chahar, Adv.
Mr. Vinay Garg, AOR
Mr. P.S. Patwalia, Sr. Adv.
Mr. M.L. Verma,Sr.Adv.
Mr. Himanshu Upadhaya, Adv.
Mr. Atul Kumar, Adv.
Mr. R. C. Kaushik, AOR
Mr. Ashok K. Mahajan, AOR
Ms. Jyoti Mendiratta, AOR
Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini. V, AOR
3
Mr. A. Tewari,Adv.
Ms. Eliza Bar,Adv.
Mr. Shree Pal Singh, AOR
Mrs. Kamaldeep Gulati, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Anil Kumar Tandale, AOR
Mr. Santosh Kumar - I, AOR
Mr. Abhinav Sharma,Adv.
For Respondent(s) Mr. Tushar Mehta, ASG.
Mr. Sanjai Kumar Pathak, Adv.
Mr. G.S. Makker, Adv.
Mr Dinesh Chander Trehan, Adv.
Mr. Rajat Rai, Adv.
Mr. Rajat Nair, Adv.
Mr. V.K. Bali, Sr. Adv.
Mr. Karan Bharihoke, Adv.
Mr. Aditya Soni, Adv.
Mr. Prakash Dwivedi, Sr. Adv.
Mr. Shashank Shekhar Singh, Adv.
Ms. Apoorva Garg, Adv.
Ms. Babita Kushwaha, Adv.
Mr. Rituraj Biswas, Adv.
Mr. Sujata Bardhan, Adv.
Mr. Chandra Prakash, AOR
Mr. Arun Bhardwaj, Adv.
Mr. Ronak Karanpuria, Adv.
Mr. Ashish Pandey, Adv.
Mr. Gauraan Bhardwaj, Adv.
Mr. Vishwa Pal Singh, AOR
Mr. Guntur Prabhakar, AOR
Ms. Prerna Singh, Adv.
Mr. K. Maruthi Rao, Adv.
Mr. K. Radha, Adv.
Ms. Anjani Aiyagari, AOR
Mr. Arun Bhardwaj, AAG.
Mr. Piyush Hans, Adv.
Mr. Shekhar Raj Sharma, Adv.
Mr. Sanjay Kumar Visen, AOR
Ms. Monika Gusain, AOR
Mr. Karunesh Kumar Shukla, Adv.
4
Ms. Kamini Jaiswal, AOR
Mrs. Rani Mishra, Adv.
Mr. N.M. Popli, Adv.
Ms. Sangeeta,Adv.
Ms. B. Sunita Rao, AOR
Mr. Jayant Sud, Adv.
Mr. Kuldip Singh, AOR
Mr. Satish Kumar, AOR
Mr. Tarjit Singh, Adv.
Mr. Gopal Singh, AOR
Ms.T. Mahipal, AOR
Mr. Rauf Rahim, AOR
Mr. Amit Kumar, AOR
Mr. Jagjit Singh Chhabra, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Gaurav Sharma, AOR
Mr. Anubha Agrawal, AOR
Mr. Rakesh K. Sharmaanubha, AOR
Mrs. Kamaldeep Gulati, AOR
Mr. G. N. Reddy, AOR
Mr. Satyendra Kumar, AOR
Mr. A. V. Rangam, AOR
Mr. Buddy A. Ranganadhan,Adv.
Mr. Ashish Verma,Adv.
Mr. S. L. Aneja, AOR
Mr. D. Bharathi Reddy, AOR
Mr. D. Ramakrishna Reddy,Adv.
Ms. Kusum Sharma,Adv.
Ms. Vidyottma,Adv.
5
Mr. Rameshwar Prasad Goyal, AOR
Mr. C. S. N. Mohan Rao, AOR
Mr. Balaji Srinivasan, AOR
Mr. Gagan Gupta, AOR
Mr. A.Prasad Mishra,Adv.
Mr. Himanshu Gupta, Adv.
Mr. G.Umapathy,Adv.
Mr. Rakesh K.Sharma,Av.
Mr. A.Leo G Rozario,Adv.
Mr. Aditya Singh,Adv.
Mr. Rajat Sharma, Adv.
Mr. Subhasish Bhowmick, AOR
Mr. Rakesh Tiwari, Adv.
Mr.Tarun Gupta, AOR
Mr. Ranjan Kumar Pandey, AOR
Mr. Vikas Singh Jangra, AOR
Ms. Madhusmita Bora, AOR
Mr. P. N. Puri, AOR
Mrs.Reeta Dewan Puri,Adv.
Mr. Abhishek Puri,ADv.
Respondent-in-person
UPON hearing the counsel the Court made the following
O R D E R
List these matter on next Tuesday i.e. 25 th July, 2017 at 2.00 P.M. (SWETA DHYANI) (VEENA KHERA) SR.P.A. ASSISTANT REGISTRAR