Section 189(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(iii)At the time of Girdawari a thorough checking should be made about the Nauter Land and wells newly constructed or repaired so that the details regarding the area and the wells may not remain unattended. The Inspector should finish the checking of the alteration in the map by the 15th April and the attestations should be shown on the map. He should sign and date his checking.
