Supreme Court - Daily Orders
Union Bank Of India vs Infrastructure Leasing And Financial ... on 23 January, 2023
ITEM NO.1 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
CIVIL APPEAL Diary No(s). 28091/2022
UNION BANK OF INDIA Petitioner(s)
VERSUS
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Respondent(s)
(FOR ADMISSION and IA No.11582/2023-WITHDRAWAL OF CASE /
APPLICATION )
Date : 23-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Ekta Choudhary, AOR
For Respondent(s)
M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Raunak Dhillon, Adv.
Ms. Ananya Dhar Choudhury, Adv.
Mr. Nihaad Dewan, Adv.
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
What gets revealed from the perusal of the office report is that Ld. Counsel for the appellant has filed a letter for the withdrawal of this Appeal as the matter has been settled between the parties. The same is permitted to be withdrawn.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2023.01.23 S.P.S. LALER 16:18:14 IST Reason: Registrar MG