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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Tamilnadu - Subsection

Section 208(2)(d) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(d)to look into the health hazards associated with handling different types of explosives, chemicals and other construction materials and to suggest remedial measures including use of proper personal protective equipment;