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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(a) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(a)Every person or institution shall, for the purpose of obtaining permission under sub-section (1), submit to the Government a scheme in accordance with the provisions of clause (b), and the Government shall refer such scheme to the Council for its recommendations.