Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(2) in The Ammonium Nitrate Rules, 2012 (2)Every application under sub-rule (1) for renewal of the licence shall be accompanied by the following documents, namely:-(a)application in Form R-1;(b)original licence;(c)required renewal fee as specified in rule 29.
